Nirmal Singh vs State Of Rajasthan
2021 Latest Caselaw 18444 Raj

(1 of 2) [CRLMB-15733/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 15733/2021

Nirmal Singh S/o Shri Jagdish Singh, Aged About 33 Years, R/o 5G Chhoti Tehsil And District Sri Ganganagar.

(At Present Lodged In Central Jail, Sri Ganganagar)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Sunil Vishnoi. For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/12/2021

The petitioner has been arrested in connection with F.I.R.

No.130/2021 Police Station Chunawadh, District Sri Ganganagar

for the offence punishable under Section 8/22, 29 N.D.P.S. Act. He

has preferred this bail application under Section 439 Cr.P.C.

Counsel for the petitioner submits that the recovered

contraband is below commercial quantity. Challan of the case has

already been presented. The accused-petitioner is in judicial

custody and the trial of the case will take sufficient long time to be

concluded. Therefore, the benefit of bail should be granted to the

accused-petitioner.

Learned Public Prosecutor has opposed the bail application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

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case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, the bail application filed under Sec.439 Cr.P.C. is

allowed and it is directed that petitioner Nirmal Singh S/o Shri

Jagdish Singh, shall be released on bail in connection with F.I.R.

No.130/2021 Police Station Chunawadh, District Sri Ganganagar

provided he executes a personal bond in a sum of Rs.1,00,000/-

with two sound and solvent sureties of Rs.50,000/- each to the

satisfaction of learned trial court for his appearance before that

court on each and every date of hearing and whenever called upon

to do so till the completion of the trial.

(MANOJ KUMAR GARG),J

76-prashant/-

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