Citation : 2021 Latest Caselaw 18422 Raj
Judgement Date : 3 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Review Petition (Writ) No. 188/2019
Chhagan Lal S/o Sh. Uday Ram, Aged About 56 Years, B/c Aheer, R/o Village Jojro Ka Khera, Tehsil Gangarar, District Chittorgarh.
----Petitioner Versus
1. Union Of India, Through The Secretary Ministry Of Road Transport And Highways, Transport Bhawan, Parliament Street, New Delhi 110001
2. National Highway Authority Of India, Through Its Chairman, G - 5 And 6, Sector - 10, Dwarkka, New Delhi.
3. The Competent Authority Cum District Collector, (Adm.) Chittorgarh
4. Tehsildar, Tehsil Gangrar, District Chittorgarh.
----Respondents
Connected With
D.B. Review Petition (Writ) No. 186/2019 Kalu S/o Sh. Unkar, Aged About 77 Years, B/c Aheer, Resident Of Village Jojro Ka Khera, Tehsil Gangrar, District Chittorgarh.
----Petitioner Versus
1. Union Of India, Through The Secretary Ministry Of Road Transport And Highways, Transport Bhawan, Parliament Street, New Delhi 110001
2. National Highway Authority Of India, Through Its Chairman, G - 5 And 6, Sector - 10, Dwarkka, New Delhi.
3. The Competent Authority Cum District Collector, (Adm.) Chittorgarh
4. Tehsildar, Tehsil Gangrar, District Chittorgarh.
----Respondents
For Petitioner(s) : Mr. Kuldeep Mathur
(2 of 2) [WRW-188/2019]
HON'BLE MR. JUSTICE DINESH MEHTA HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order
03/12/2021
Upon perusal of the record and after hearing Mr. Mathur,
learned counsel for the review petitioners, this Court does not find
any apparent error on the face of record, for which, judgment
under consideration deserves to be reviewed.
Both the review petitions are, therefore, rejected.
(RAMESHWAR VYAS),J (DINESH MEHTA),J
8-9-Amar/-
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