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Smt. Kishna Devi vs State And Ors
2021 Latest Caselaw 18410 Raj

Citation : 2021 Latest Caselaw 18410 Raj
Judgement Date : 3 December, 2021

Rajasthan High Court - Jodhpur
Smt. Kishna Devi vs State And Ors on 3 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14538/2016 Anshul Kukkar

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent S.B. Civil Writ Petition No. 14579/2016 Smt. Kishna Devi

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Manoj Bhandari For Respondent(s) : Mr. Dron Kaushik Mr. Kuldeep Prajapat for Mr. Rajesh Parihar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021

The matter comes up for consideration of application (IA No.

01/21) preferred on behalf of the petitioners with a prayer to

modify the interim order dated 13.12.2016 passed by this Court.

It appears that the aforesaid interim order in these matters

has been passed by another Bench of this Court.

Hence, the registry is directed to list these writ petitions

alongwith the application for modification before the appropriate

Bench.

(VIJAY BISHNOI),J

21-22-mohit/-

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