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Shyamlal Khatik vs State
2021 Latest Caselaw 18348 Raj

Citation : 2021 Latest Caselaw 18348 Raj
Judgement Date : 2 December, 2021

Rajasthan High Court - Jodhpur
Shyamlal Khatik vs State on 2 December, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1470/2021

1. Shyamlal Khatik S/o Shri Ram Chandra Khatik, Aged About 59 Years, By Caste Khatik, R/o 95-F, Gandhi Nagar, Sector-5, Chittorgarh.

2. Prashant Ameria S/o Sh. Shyamlal Khatik, Aged About 21 Years, R/o 95-F, Gandhi Nagar, Sector-5, Chittorgarh.

----Petitioners Versus

1. State of Rajasthan through P.P.

2. Lokesh Jagetiya S/o Sh. Ramnivas Jagetiya, Aged About 42 Years, Resident of Pannadhay Colony, Chittorgarh.

----Respondents

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

02/12/2021

Learned counsel for the petitioners submits that he does not

want to press this petition, however, seeks liberty to file

representation before the appropriate authority.

Accordingly, the misc. petition is dismissed as not pressed

with liberty as aforesaid.

(VINIT KUMAR MATHUR),J

214-Shahenshah/-

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