Sharif Khan vs State Of Rajasthan
2021 Latest Caselaw 18347 Raj

(1 of 1) [CRLMB-15288/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 15288/2021

Sharif Khan S/o Shri Abdul Gaffur Pathan, Aged About 25 Years, R/o Mahawat Wadi, Bengu, P.S. Bengu, District Chittorgarh.

(At Present Lodge In District Jail, Chittorgarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati. For Respondent(s) : Mr. Vikram Sharma, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/12/2021

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J

67-prashant/-

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