Dashrath Kumar Tripathi vs Jaipur Vidhyut Vitaran Nigam ...
2021 Latest Caselaw 18343 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18540/2018

Dashrath Kumar Tripathi

----Petitioner Versus Jaipur Vidhyut Vitaran Nigam Limited

----Respondent

For Petitioner(s) : Mr. Naresh Singh for Mr. Rakesh Arora For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/12/2021

Issue notice, returnable within a period of eight weeks.

(VIJAY BISHNOI),J

22-mohit/-

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