Zahur Ahmed vs District And Session Judge, ...
2021 Latest Caselaw 18340 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5490/2015

Zahur Ahmed

----Petitioner Versus District And Session Judge, Rajsamand And Or

----Respondent

For Petitioner(s) : Mr. Kuldeep Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/12/2021

Learned counsel for the petitioner wants to withdraw

this writ petition, however, seeks liberty for the petitioner

to avail remedy of appeal under Rule 25 of the Rajasthan

Subordinate Courts Ministerial Establishment Rules,

1986.

Accordingly, this writ petition is dismissed as

withdrawn with the liberty sought for.

(VIJAY BISHNOI),J

102-msrathore/-

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