Firoz Khan vs State Of Rajasthan
2021 Latest Caselaw 18131 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6520/2021

Firoz Khan S/o Shri Amir Khan, Aged 41 Years, B/c Musalman, R/o Ward No. 20, Kesharganj, Near Jail, Aburoad District Sirohi.

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Sandeep Kumar, Sub Inspector, RPF Post Aburoad, District Sirohi.

----Respondents

For Petitioner(s) : Mr. B.P. Mathur on behalf of Mr. Shokat Ali For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

01/12/2021

Learned counsel for the petitioner submits that he wants to

withdraw the present misc. petition.

Accordingly, the present misc. petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J

81-Shahenshah/-

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