Au Small Finance Bank Ltd vs State
2021 Latest Caselaw 18130 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 220/2020

Au Small Finance Bank Ltd

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Mahendra Prajapat For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/12/2021

Issue notice.

Learned counsel for the petitioner is directed to supply copy

of the revision petition to the learned Public Prosecutor.

Let notice be issued to the respondent No.2 only, returnable

within a period of three weeks and be given 'dasti' to the learned

counsel for the petitioner for service.

(VIJAY BISHNOI),J

3-mohit/-

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