Oma Ram vs State Of Rajasthan
2021 Latest Caselaw 18122 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4613/2021

Oma Ram S/o Hamir Ram, Aged About 32 Years, B/c Bishnoi, R/ o Village Khokhariya, Pipar Police Station, District Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Prakash Chandra S/o Mangi Lal, R/o Atbada, Sojat City Police Station, District Pali, the Then / Presently Posted As SHO Of Karda Police Station, District Jalore.

----Respondents

For Petitioner(s) : Mr. Bhagirath Ray Bishnoi For Respondent(s) : Mr. M.S. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

01/12/2021

Learned counsel for the petitioner submits that the present

misc. petition has become infructuous.

Accordingly, the present misc. petition is dismissed as having

become infructuous.

(VINIT KUMAR MATHUR),J

19-Shahenshah/-

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