Hullas Kumar vs State Of Rajasthan
2021 Latest Caselaw 18113 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc III Suspension Of Sentence Application (Appeal) No. 1206/2019

Hullas Kumar S/o Sahab Ram, Aged About 29 Years, By Caste Meghwal, R/o Takhrawali, Lalgarh Jattan Police Station, District Sri Ganganagar. (Lodged In Central Jail, Sri Ganganagar).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Shreekant Verma For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/12/2021

Having heard learned counsel for the parties, I am

not inclined to suspend the sentence awarded to the

accused-applicant.

Hence, this third application for suspension of

sentence is dismissed.

(VIJAY BISHNOI),J

100-msrathore/-

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