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Anita W/O Shri Surajmal @ ... vs State Of Rajasthan
2021 Latest Caselaw 4173 Raj/2

Citation : 2021 Latest Caselaw 4173 Raj/2
Judgement Date : 31 August, 2021

Rajasthan High Court
Anita W/O Shri Surajmal @ ... vs State Of Rajasthan on 31 August, 2021
Bench: Vijay Bishnoi, Goverdhan Bardhar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Criminal Writ Petition No. 1434/2021

                                   Anita W/o Shri Surajmal @ Surajaram
                                                                                                          ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Ms. Rekha Madhanani, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

31/08/2021

Issue notice.

Learned AGC accepts notice on behalf of the

respondent-State. Let copy of the criminal writ petition

be supplied to her during the course of the day.

List on 13.9.2021.

Learned AGC may submit the factual report as well

as the report regarding the present financial condition of

the petitioner by the next date of hearing.

(GOVERDHAN BARDHAR),J (VIJAY BISHNOI),J

23 - MAHENDRA SINGH RATHORE

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