Pappu @ Rajaram S/O Motilal Meena vs State Of Rajasthan
2021 Latest Caselaw 4170 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1196/2020

                                    Pappu @ Rajaram S/o Motilal Meena
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Mamraj Jat For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

31/08/2021

List this matter after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /15

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