Rameshwar Gurjar S/O Prabhati Lal ... vs State Of Rajasthan
2021 Latest Caselaw 3969 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 6977/2021

Rameshwar Gurjar S/o Prabhati Lal Gurjar, Aged About 42 Years,
R/o Village Bhojpura, Tehsil Jamwaramgarh, District Jaipur,
Rajasthan
                                                                     ----Petitioner
                                     Versus
1.    State      Of     Rajasthan,          Through         Principal   Education
      Secretary, Government Secretariat, Jaipur.
2.    The Director, Secondary Education, Bikaner.
3.    The District Education Officer (Headquarter), Secondary,
      Jaipur.
4.    The District Education Officer (Headquarter), Secondary,
      Alwar.
                                                                  ----Respondents

Connected With S.B. Civil Writ Petition No. 6550/2021

1. Suraj Kumar Son Of Shri Rameshwar Lal, Aged About 45 Years, Resident Of Ward No. 05, Khanpur, District Jhunjhunu (Raj.)

2. Banarsi Devi Daughter Of Shri Jagdeesh Ram, Aged About 30 Years, Resident Of Near School, Ffb-2, Gajsinghpur, Ganganagar (Raj.)

3. Manjeet Singh Son Of Shri Amarjeet Singh, Aged About 31 Years, Resident Of 174, Gali No. 06, Guru Tej Bahadur Colony, Ward No. 7, Chak 7, Z Ganganagar (Raj.)

4. Bhoopender Singh Son Of Shri Gurtej Singh, Aged About 45 Years, Resident Of Ward No. 04, Village And Post Mukera, 2Ptp, Hanumangarh (Raj.)

5. Manoj Kumar Choudhary Son Of Shri Dharam Chand, Aged About 44 Years, Resident Of C-93, Durgapuri, Loha Mandi, Chameda, 4-C Colony, Akeda Doongar, Jaipur (Raj.)

6. Pradeep Saran Son Of Shri Harlal, Aged About 30 Years, Resident Of Sirsala, Ward No. 11, District Churu (Raj.)

7. Jay Prakash Sharma Son Of Shri Jay Narayan, Aged About 42 Years, Resident Of Sirsala, Ward No. 8, District Churu

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(Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Alwar (Raj.)

4. District Education Officer (Head Quarter), Secondary Education, Bharatpur (Raj.)

5. District Education Officer (Head Quarter), Secondary Education, Karauli (Raj.)

6. District Education Officer (Head Quarter), Secondary Education, Jodhpur (Raj.)

7. District Education Officer (Head Quarter), Secondary Education, Jhunjhunu (Raj.)

----Respondents S.B. Civil Writ Petition No. 6551/2021

1. Durga Devi Daughter Of Shri Bachna Ram, Wife Of Shri Suresh Kumar, Aged About 38 Years, Resident Of Mandaldeva, Palrikalan, Tehsil Degana, District Nagaur (Raj.)

2. Urmila Daughter Of Shri Ram Baksh, Wife Of Shri Ram Kishor, Aged About 28 Years, Resident Of Khodwa, Nagaur (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer, (Head Quarter), Secondary Education, Barmer (Raj.)

4. District Education Officer, (Head Quarter), Secondary Education, Dholpur (Raj.)

5. District Education Officer, (Head Quarter), Secondary Education, Bharatpur (Raj.)

----Respondents

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S.B. Civil Writ Petition No. 6552/2021

1. Mahender Singh Son Of Shri Mohan Lal, Aged About 49 Years, Resident Of Ranasar, District Jhunjhunu (Raj.)

2. Ashok Kumar Badiwal Son Of Shri Madan Lal Badiwal, Aged About 46 Years, Resident Of Ward No.13, Badiwal Bhawan, Near Kisan Dharma Kanta, Udaipurwati, District Jhunjhunu (Raj.)

3. Nemi Chand Son Of Shri Nathuram, Aged About 49 Years, Resident Of Ward No.03, Ambedkar Nagar, Mohan Bari, District Jhunjhunu (Raj.)

4. Arun Kumar Gusar Son Of Shri Nand Lal Gusar, Aged About 32 Years, Resident Of Ward No.11, Narayan Kunj, Chamanpura, Mavli, District Udaipur (Raj.)

5. Banwari Lal Jangir Son Of Shri Aasuram, Aged About 42 Years, Resident Of Village Ganv Ghoti, Ghotra, Post Badabar, Tehsil Sujangar, District Churu (Raj.)

6. Devendra Verma Son Of Shri Murari Lal Verma, Aged About 32 Years, Resident Of Mali Mohalla, Kundan Nagar, District Ajmer (Raj.)

7. Prasoon Kumar Son Of Shri Rameshwar Prasad, Aged About 27 Years, Resident Of 93, Bai Jatt, Tehsil Hindaun City, District Karauli (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Jalor (Raj.)

4. District Education Officer (Head Quarter), Secondary Education, Barmer (Raj.)

5. District Education Officer (Head Quarter), Secondary Education, Rajsamand (Raj.)

6. District Education Officer (Head Quarter), Secondary Education, Karauli (Raj.)

7. District Education Officer (Head Quarter), Secondary Education, Ajmer (Raj.)

----Respondents

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S.B. Civil Writ Petition No. 6570/2021 Sanju Kumari Khati Wife Of Dinesh Kumar Suthar, Aged About 28 Years, Resident Of Near Lucky Palace, Bhopalpura Road, Vaibhav Nagar Bhilwara, District Bhilwara (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur (Rajasthan) 302018

3. The Director Of Secondary Education, Bikaner (Rajasthan)

4. The District Education Officer, Bhilwara (Rajasthan)

5. The District Education Officer, Rajsamand (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 6572/2021 Geeta Bai D/o Suraj Bhan Yadav, Aged About 44 Years, R/o Mohalla Nainsukh, Opposite Vikram Cinema, Ward No. 7, Behror, District Alwar, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Dholpur.

4. The District Education Officer (Headquarter), Secondary, Jhalawar.

----Respondents S.B. Civil Writ Petition No. 6573/2021 Ajay Foujdar S/o Vijay Singh, Aged About 40 Years, R/o P. No. 59, Krishana Nagar, Bharatpur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

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2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Dholpur.

4. The District Education Officer (Headquarter), Secondary, Pratapgarh.

----Respondents S.B. Civil Writ Petition No. 6574/2021 Rekha Kumari Daughter Of Tuhi Ram, Aged About 29 Years, Resident Of Gali Sonpura Road, Near Of Swami School, Tilak Nagar Bharatpur, District Bharatpur (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur (Rajasthan) 302018

3. The Director Of Secondary Education, Bikaner (Rajasthan)

4. The District Education Officer, Dholpur (Rajasthan)

5. The District Education Officer, Jhalawar (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 6575/2021 Alka Kumari D/o Shri Jaishiv Ram Vyas, Aged About 29 Years, Resident Of Village And Post Mudhera, Tehsil Uchain, District Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary, Department Of Education, Government Of Rajasthan, Government Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Rajasthan, Bikaner

3. The Joint Director, School Education, Jaipur Division, Jaipur (Raj.)

4. The Joint Director, School Education, Udaipur Division, Udaipur (Raj.)

----Respondents

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S.B. Civil Writ Petition No. 6576/2021 Shahazad Khan Son Of Shri Mohammed Raees, Aged About 35 Years, Resident Of Imam Chowk, Near Jama Masjid, Ward No. 13, Sangod, Kota (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer, (Head Quarter), Secondary Education, Jalor (Raj.)

4. District Education Officer, (Head Quarter), Secondary Education, Kota (Raj.)

----Respondents S.B. Civil Writ Petition No. 6578/2021 Bacchu Singh Gurjar S/o Shri Ram Kishore Gurjar, Aged About 36 Years, R/o Sumel Kalan, Post Khuntla, Tehsil Beswa, District Dausa.

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur (Raj.).

2. The Director, Secondary Education, Department Of Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary Education, Jhalawar.

----Respondents S.B. Civil Writ Petition No. 6580/2021

1. Chandra Prakash Gehlot Son Of Shri Satya Narayan, Aged About 34 Years, Resident Of Chhawani Railway Fatak Bahar, Kailash Colony, 52/6, Beawar, District Ajmer (Raj.)

2. Ajay Kumar Khoiwal Son Of Shri Raju Lal Khatik, Aged About 24 Years, Resident Of Purani Dhan Mandi, Khatik Mohalla, Bhilwara, District Bhilwara (Raj.)

3. Prakash Chand Jatav Son Of Shri Ramdhan Jatav, Aged About 49 Years, Resident Of Alipura, Dahra, Karauli (Raj.)

4. Manisha Meena Daughter Of Shri Leela Ram, Aged About 24 Years, Resident Of Kakrodika Bagh, Damed, Damred,

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Alwar (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Ajmer (Raj.)

4. District Education Officer (Head Quarter), Secondary Education, Bhilwara (Raj.)

5. District Education Officer (Head Quarter), Secondary Education, Dholpur (Raj.)

6. District Education Officer (Head Quarter), Secondary Education, Alwar (Raj.)

----Respondents S.B. Civil Writ Petition No. 6584/2021 Rohitash Singh S/o Chandan Singh, Aged About 47 Years, R/o Vpo Ajan, Tehsil Kumher, District Bharatpur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Dholpur.

4. The District Education Officer (Headquarter), Secondary, Jhalawar.

----Respondents S.B. Civil Writ Petition No. 6587/2021 Sushila Jhanganiya D/o Shri Lal Ram Raiger W/o Bhagwan Sahay Mundotia, Aged About 29 Years, R/o Village Fatehpura, Post Begas, Via Bagru, Tehsil And District Jaipur (Raj.) Presently Working On The Post Of Physical Training Instructor Grade-Iii At Govt. Upper Primary School, Veergava Nagar, Bahratpur, District Bharatpur (Raj.)

----Petitioner Versus

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1. The State Of Rajasthan, Through Principal Secretary, School Education And Bhasha, Govt. Of Rajasthan, Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura, Jaipur Through Its Secretary.

4. The District Education Officer, Secondary Education (H.q.), Bharatpur.

5. The Principal Elementary Education Officer, Fatehpurkalan, Nagar, Bharatpur.

----Respondents S.B. Civil Writ Petition No. 6619/2021

1. Bhanwar Malalwat Son Of Shri Shankar Lal, Aged About 28 Years, Resident Of Adarsh Nagar, Gali No. 08, Near Jyoti Public School, Bhilwara (Raj.)

2. Manish Kumar Khatik Son Of Shri Ramniwas, Aged About 29 Years, Resident Of 2/8/35, Khatik Mohalla, Bhilwara (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer, (Head Quarter), Secondary Education, Dholpur (Raj.)

----Respondents S.B. Civil Writ Petition No. 6621/2021 Manu Panwar Wife Of Kishor Tak, Aged About 32 Years, Resident Of House No. 671/28, Shringar Chawri, Bihariganj, District Ajmer (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises,

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Durgapura Jaipur (Rajasthan) 302018.

3. The Director Of Secondary Education, Bikaner (Rajasthan).

4. The District Education Officer, Jalore (Rajasthan).

5. The District Education Officer, Ajmer (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 6625/2021 Rakhee Wife Of Rajendra Prasad Mali, Aged About 41 Years, Resident Of Jhalariya Kuaa, Ward No. 12 Sardarshahar, District Churu (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur (Rajasthan) 302018

3. The Director Of Secondary Education, Bikaner (Rajasthan)

4. The District Education Officer, Dholpur (Rajasthan)

5. The District Education Officer, Jalore (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 6635/2021 Rahul Choudhary S/o Suresh Kumar Choudhary, Aged About 31 Years, Resident Of Patel Sadan Ramner Dhani, Ajmer, Rajasthan- 305801.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Rajsamand.

4. The District Education Officer (Headquarter), Secondary, Karauli.

----Respondents S.B. Civil Writ Petition No. 6636/2021

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Shankar Lal Bana S/o Mangla Ram Bana, Aged About 27 Years, Resident Of Sali, Dudu (Hq Mauzamabad), Jaipur Rajasthan- 303008.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Rajsamand.

4. The District Education Officer (Headquarter), Secondary, Sirohi.

----Respondents S.B. Civil Writ Petition No. 6644/2021 Grish Pal Singh S/o Shri Nepal Singh, Aged About 45 Years, Resident Of Gali No. 1, Shivaji Colony, Niwai, Distt. Tonk (Raj.) 304021, Presently Posted As Physical Training Instructor (Pti) Gr. Iii, Government Upper Primary School, Sindhan Meena, Panchayat Samiti, Hindaun, Distt. Karauli (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Director, Secondary Education, Rajasthan, Bikaner.

3. Joint Director, School Education, Bharatpur Range, Bharatpur.

4. District Education Officer (Headquarter), Secondary Education, Karauli.

5. District Education Officer (Headquarter), Secondary Education, Pratapgarh.

----Respondents S.B. Civil Writ Petition No. 6667/2021 Seema Bamniya Daughter Of Ram Chandra Bamniya, Wife Of Lokesh Kumar, Aged About 28 Years, Resident Of Indra Colony Peesangan, District Ajmer (Rajasthan)

----Petitioner Versus

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1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur (Rajasthan) 302018

3. The Director Of Secondary Education, Bikaner (Rajasthan)

4. The District Education Officer, Karauli (Rajasthan)

5. The District Education Officer, Jalore (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 6676/2021 Radha Mohan Saini S/o Kisan Lal Saini, Aged About 46 Years, R/o Jhalra Ka Bas, Dausa, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Dholpur.

4. The District Education Officer (Headquarter), Secondary, Jhalawar.

----Respondents S.B. Civil Writ Petition No. 6677/2021 Suman Daughter Of Sukh Dev Singh, Aged About 30 Years, Resident Of Village Saran, Tehsil Marwar Junction, District Pali (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur (Rajasthan) 302018

3. The Director Of Secondary Education, Bikaner (Rajasthan)

4. The District Education Officer, Dholpur (Rajasthan).

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5. The District Education Officer, Pratapgarh (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 6678/2021 Narendra Kumar Saini S/o Ram Chandra Saini, Aged About 32 Years, R/o Balaji Ki Gali, Balaji Ka Mandir, Nahargarh Road, Purani Basti, Jaipur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Jhunjhunu.

4. The District Education Officer (Headquarter), Secondary, Tonk.

----Respondents S.B. Civil Writ Petition No. 6679/2021 Jag Ram Meena S/o Girwar Meena, Aged About 48 Years, R/o Roneeja Thana, District Alwar, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Hanumangarh.

4. The District Education Officer (Headquarter), Secondary, Sriganganagar.

----Respondents S.B. Civil Writ Petition No. 6681/2021

1. Mamta Daughter Of Shri Rajendra, Wife Of Shri Pawan Kumar Yadav, Aged About 28 Years, Resident Of Parveen Kirana Store Ki Gali, Fatehpur, District Baran (Raj.)

2. Nishant Son Of Satish Ghanghas, Aged About 26 Years, Resident Of Lakhanwas, Sagara Barani, Hanumangarh, Bhadra (Raj.)

3. Mithlesh Kumari Daughter Of Shri Lala Ram, Wife Of Shri

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Yogesh Kumar Yadav, Aged About 39 Years, Resident Of Ramjigate, Kaman, Tehsil Kaman, District Bharatpur (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Jhalawar (Raj.)

4. District Education Officer (Head Quarter), Secondary Education, Dholpur (Raj.)

----Respondents S.B. Civil Writ Petition No. 6685/2021 Dinesh Kumar Saini S/o Prakash Chand Saini, Aged About 25 Years, R/o Vpo Rampura, Tehsil Khandela, District Sikar, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Bharatpur.

4. The District Education Officer (Headquarter), Secondary, Karauli.

----Respondents S.B. Civil Writ Petition No. 6696/2021 Pooja Narsal Daughter Of Shrinath Narsal, Aged About 32 Years, Resident Of House No. C-48, Jawahar Colony, Jhalawar, District Jhalawar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary,

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State Institute Of Agriculture Management Premises, Durgapura, Jaipur (Rajasthan) 302018

3. The Director Of Secondary Education, Bikaner (Rajasthan)

4. The District Education Officer, Bharatpur (Rajasthan).

5. The District Education Officer, Dholpur (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 6697/2021 Navdeep Kour Daughter Of Indrajeet Singh, Aged About 28 Years, Resident Of Ward No. 12, Jahade Kee Samne, Village Norangdesar, District Hanumangarh (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur (Rajasthan) 302018

3. The Director Of Secondary Education, Bikaner (Rajasthan)

4. The District Education Officer, Dholpur (Rajasthan).

5. The District Education Officer, Sirohi (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 6702/2021 Komal Mawar Daughter Of Ghan Shyam Bagheriya, Wife Of Praveen Kumar Mawar, Aged About 29 Years, Resident Of 21 Chang Chitar Road, Nathu Ji Kaa Badiya Beawar, Tehsil Beawar, District Ajmer (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura Jaipur (Rajasthan) 302014

3. The Director Of Secondary Education, Bikaner (Rajasthan)

4. The District Education Officer, Karauli (Rajasthan)

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5. The District Education Officer, Jhalawar (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 6703/2021 Pradeep Kumar Son Of Kanhaiya Lal, Aged About 38 Years, Resident Of Village And Post Chhardra, Tehsil Kotputli, District Jaipur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary Of Education Department, Government Of Rajasthan, Secretariat Jaipur (Raj.)

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura Jaipur (Rajasthan) 302018

3. The Director Of Secondary Education, Bikaner (Rajasthan)

4. The District Education Officer, Sirohi (Rajasthan)

5. The District Education Officer, Karauli (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 6708/2021

1. Phool Singh Son Of Shri Badri Singh, Aged About 47 Years, Resident Of Pura, Post Maloni Khurd, Tehsil- Roopwas City, District -Bharatpur. (Raj.)

2. Sudhanshu Mishra Son Of Shri Pramod Kumar Mishra, Aged About 34 Years, Address- Govt. Sr. Secondary School, Dhamari Deeng, Bharatpur (Raj.)

3. Arvind Kumar Vishnoi S/o Shri Rameshwar Lal Vishnoi, Aged About 35 Years, Resident Of Village A-616, Ward No.14, Agarsen Manglik Bhawan Ke Pas, Azad Nagar, District Bhilwara.(Raj.)

4. Mahendra Yadav S/o Shri Dharam Pal Yadav, Aged About 39 Years, Resident Of Village New Yadav Kireshi Farm, Khatwara, Mahapura, District Jaipur.(Raj.)

5. Usha Kumari Katara D/o Shri Dhulji Katara, Aged About 56 Years, Resident Of Village Ward No.03, Kakaji Ka Gara, District Banswara.(Raj.)

6. Bhanwar Lal S/o Shri Haru Ram, Aged About 42 Years, Resident Of Village Khichiwala, Dhakawali, District Churu.

       (Raj.)



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7. Rameshwar Gurjar S/o Shri Prabhati Lal, Aged About 42 Years, Resident Of Village Bhojpura, District Jaipur.(Raj.)

8. Ratan Lal Suthar S/o Shri Hira Lal Suthar, Aged About 32 Years, Resident Of Village Ward No.02, Pansal, District Bhilwara.(Raj.)

9. Lalita Vishnoi W/o Shri Arjun Vishnoi, Aged About 30 Years, Resident Of Village Gyaras Mata Mandir Ke Pas, Pur, District Bhilwara.(Raj.)

10. Urmila D/o Shri Ram Baksh, W/o Shri Ram Kishor, Aged About 28 Years, Resident Of Khodwa, Dist-Nagaur (Raj.)

11. Naresh Chand Verma S/o Shri Gopal Lal Verma, Aged About 30 Years, Resident Of New Jain Mandir, Indragarh, Dist-Bundi (Raj.)

12. Sheela Meena W/o Shri Dharji Meena, Aged About 28 Years, Resident Of Gumanpura,tehsil Sagwara, Dist- Dungarpur.(Raj.)

13. Raju Dhobi S/o Shri Banshi Lal, Aged About 30 Years, Resident Of Sareri Bandh, Dist-Bhilwara.(Raj.)

14. Rekha Kumari D/o Shri Vaktaji, W/o Shri Vinod Kumar, Aged About 37 Years, Resident Of Ward No.1, Saliya, District Banswara. (Raj.)

15. Vinita Choudhary D/o Shri Narsa Ram, W/o Shri Pukhraj Gatiyala, Aged About 37 Years, Resident Of Charbhuja Mandir Ke Pas, Paliyas, District -Nagaur. (Raj.)

16. Lalu Ram S/o Shri Kewaajee, Aged About 43 Years, Resident Of Deengri, District -Udaipur. (Raj.)

17. Suraj Singh S/o Shri Tej Singh, Aged About 29 Years, Address- Sudharanpara, Dist. Dausa (Raj.)

18. Vikram Meena S/o Shri Duli Chand Meena, Aged About 35 Years, Address- Samaj Kalyan School Ke Peeche, Roopbas, Dist. Alwar (Raj.)

19. Anita Faleja D/o Shri Nanji, Aged About 34 Years, Address- Lehana, Post Khajuri, Dist. Dungarpur (Raj.)

20. Hitendra Singh Rotrawal S/o Shri Mahesh Chand Verma, Aged About 26 Years, Address- Somala Ratra, Dist. Karauli. (Raj.)

21. Ajay Meena S/o Shri Ramniwas Meena, Aged About 26 Years, Address- Gothiya Ka Pura, Suroth, Dist. Karauli.

      (Raj.)



                                         (17 of 26)             [CW-6977/2021]

22. Rajendra Saharan S/o Shri Jagdish Chandra, Aged About 29 Years, Address- Ward No. 27, Lalgarh Jatan, Llg, Dist. Ganganagar. (Raj.)

23. Suman Lamoria W/o Shri Sunil Kumar, Aged About 39 Years, Address- Bhirr, Buhana, Dist. Jhunjhunu. (Raj.)

24. Dinesh Kumar Jat S/o Shri Bheru Lal Jat, Aged About 30 Years, Address- Jato Ka Mohalla, Bansra, Dist. Udaipur. (Raj.)

25. Pranjal Rawal S/o Shri Ghanshyam Rawal, Aged About 24 Years, Address- 2-K-69, Gaytri Nagar Block-2, Hiran Magri, Sec.5 Manwa Khera,, Dist. Udaipur. (Raj.)

26. Jitendra Kumar Baghel S/o Shri Triloki Nath, Aged About 46 Years, Resident Of Village P.no.19, Tilak Nagar, Dhola Bhata, District Ajmer. (Raj.)

27. Chaturbhuj Meena S/o Shri Daya Ram Meena, Aged About 45 Years, Resident Of Jhadol, Ganeshganj, District -Kota. (Raj.).

28. Mukesh Kumar Jat S/o Shri Sewa Ram Jat, Aged About 33 Years, Resident Of Ward No. 17, Jaitpura, Tehsil Chomu, District -Jaipur. (Raj.)

29. Sarita Kala D/o Shri Prema Ram Kala, Aged About 27 Years, Address- Balaya, Dist. Nagaur. (Raj.)

30. Rinku Choudhary W/o Shri Kedar Singh Firoda, Aged About 26 Years, Resident Of Village Firod, District Nagaur. (Raj.)

31. Manju Kumari Khatik D/o Shri Babu Lal Khatik, Aged About 34 Years, Resident Of Village Nimbahera Jatan, Tehsil Kareda, District Bhilwara. (Raj.)

32. Krishan Kumar Meena S/o Shri Ramu Lal Meena, Aged About 30 Years, Resident Of Village Nakaya Ki Dhani Dhindhol, District Jaipur. (Raj.)

33. Pushpa Choudhary W/o Shri Ashwani Kumar, Aged About 33 Years, Resident Of Village Ward No.19, Raisinghnagar, District Ganganagar. (Raj.)

34. Omprakash S/o Shri Rameshwar Lal, Aged About 26 Years, Resident Of Village Ridmalsar Purohithan, Jato Ka Mohalla, Udasar, District Bikaner. (Raj.)

35. Munesh Kumar Meena S/o Shri Ram Singh, Aged About 47 Years, Resident Of Village Dimanpur, Bhavli District Karauli. (Raj.)

(18 of 26) [CW-6977/2021]

36. Prakash Chand S/o Shri Indraj Singh, Aged About 54 Years, Resident Of Village Gokalpura, District Alwar. (Raj.)

37. Manoj Bishnoi S/o Shri Surendera Kumar Bishnoi, Aged About 27 Years, Resident Of Village Delwan, 4 Dd, District Ganganagar. (Raj.)

38. Mukesh Kumar Dudi S/o Shri Balu Ram Dudi, Aged About 28 Years, Resident Of Village Dehar Ke Dhani Amarpura, District Jaipur. (Raj.)

39. Ravikant Beniwal S/o Shri Prem Beniwal, Aged About 31 Years, Resident Of Village Kanchroli, District Karauli. (Raj.)

40. Sunil Kumar Bhalothia S/o Shri Duli Chand Bhalothia, Aged About 38 Years, R/o- Village Kaji Post Kali, Tehsil Sujangarh City, Dist. Jhunjhunu, Rajasthan

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Bharatpur (Raj.)

4. District Education Officer (Head Quarter), Secondary Education, Dholpur (Raj.)

5. District Education Officer (Head Quarter), Secondary Education, Bhilwara. (Raj.)

6. District Education Officer (Head Quarter), Secondary Education, Rajasamand. (Raj.)

7. District Education Officer (Head Quarter), Secondary Education, Nagaur (Raj.)

8. District Education Officer (Head Quarter), Secondary Education, Karauli (Raj.)

9. District Education Officer (Head Quarter), Secondary Education, Sirohi, (Raj.)

10. District Education Officer (Head Quarter), Secondary Education, Jalore (Raj.)

11. District Education Officer (Head Quarter), Secondary Education, Pratapgarh (Raj.)

12. District Education Officer (Head Quarter), Secondary

(19 of 26) [CW-6977/2021]

Education, Banswara (Raj.)

13. District Education Officer (Head Quarter), Secondary Education, Churu (Raj.)

14. District Education Officer (Head Quarter), Secondary Education, Jhunjhunu (Raj.)

15. District Education Officer (Head Quarter), Secondary Education, Jaipur (Raj.)

16. District Education Officer (Head Quarter), Secondary Education, Alwar (Raj.)

17. District Education Officer (Head Quarter), Secondary Education, Barmer (Raj.)

18. District Education Officer (Head Quarter), Secondary Education, Udaipur (Raj.)

19. District Education Officer (Head Quarter), Secondary Education, Jodhpur (Raj.)

20. District Education Officer (Head Quarter), Secondary Education, Dungarpur (Raj.)

21. District Education Officer (Head Quarter), Secondary Education, Jaisalmer (Raj.)

22. District Education Officer (Head Quarter), Secondary Education, Jhalawar (Raj.)

----Respondents S.B. Civil Writ Petition No. 6757/2021

1. Ajay Meena S/o Shri Ramniwas Meena, Aged About 26 Years, Resident Of Gothiya Ka Pura, Suroth, Dist. Karauli. (Raj.)

2. Hitendra Singh Rotrawal S/o Shri Mahesh Chand Verma, Aged About 26 Years, Resident Of Somala Ratra, Dist. Karauli. (Raj.)

3. Phool Singh Son Of Shri Badri Singh, Aged About 47 Years, Resident Of Pura, Post Maloni Khurd, Tehsil- Roopwas City, District - Bharatpur. (Raj.)

4. Rajendra Saharan S/o Shri Jagdish Chandra, Aged About 29 Years, Resident Of Ward No. 27, Lalgarh Jatan, Llg, Dist. Ganganagar.. At Present Address Govt.upper Primary School Peepari ,chitora,block-Saipau, District Dholpur.(Raj.)

5. Suman Lamoria W/o Shri Sunil Kumar, Aged About 39 Years, Resident Of Bhirr, Buhana, Dist. Jhunjhunu. (Raj.)

(20 of 26) [CW-6977/2021]

6. Prakash Chand S/o Shri Indraj Singh, Aged About 54 Years, Resident Of Village Gokalpura, District Alwar. (Raj.)

7. Man Singh Son Shri Dal Chand, Aged About 49 Years, Resident Of Chak Sahana, Dist. Bharatpur (Raj.)

8. Sarita Kala D/o Shri Prema Ram Kala, Aged About 27 Years, Address- Balaya, Dist. Nagaur. (Raj.)

9. Rinku Choudhary W/o Shri Kedar Singh Firoda, Aged About 26 Years, Resident Of Village Firod, District Nagaur. (Raj.) At Present Address Government Girls Senior Secondary School Basai Nawab, Block-Saipau, District- Dholpur.(Raj.)

----Petitioners

Versus

1. State of Rajasthan through its Secretary, Department of Personnel, Govt. Secretariat, Jaipur (Raj.)

2. Director, Secondary Education Rajasthan, Bikaner (Raj.)

2. District Education Officer (Head Quarter), Secondary Education, Dholpur (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Jhalawar (Raj.)

----Respondents S.B. Civil Writ Petition No. 6780/2021

1. Mahendra Singh Son Of Shri Begraj, Aged About 41 Years, Resident Of Mahpalwas, District Jhunjhunu (Raj.)

2. Dinesh Kumar Son Of Shri Mahaveer Prasad, Aged About 34 Years, Resident Of Mahpalwas, District Jhunjhunu (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Jhunjhunu (Raj.)

4. District Education Officer (Head Quarter), Secondary Education, Alwar (Raj.)

----Respondents

(21 of 26) [CW-6977/2021]

S.B. Civil Writ Petition No. 6782/2021

1. Ravikant Beniwal S/o Shri Prem Beniwal, Aged About 31 Years, Resident Of Village Kanchroli, District Karauli. (Raj.)

2. Mahendra Yadav S/o Shri Dharam Pal Yadav, Aged About 39 Years, Resident Of Village New Yadav Kireshi Farm, Khatwara, Mahapura, District Jaipur.(Raj.)

3. Pradeep Kumar Son Of Shri Kanhaiya Lal, Aged About 38 Years, Resident Of Village And Post Chhadra, Tehsil Kotputli, District Jaipur (Raj.)

4. Manju Kumari Khatik D/o Shri Balu Lal Khatik, Aged About 34 Years, Resident Of Village Nimbahera Jatan, Tehsil Kareda, District Bhilwara. At Prasant Address Puniya Kheri, Peeo-Karal Ganv, District Jhalawar (Raj.)

5. Suraj Singh S/o Shri Tej Singh, Aged About 29 Years, Resident Of Sudharanpara, Dist. Dausa (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Karauli (Raj.)

4. District Education Officer (Head Quarter), Secondary Education, Alwar (Raj.)

5. District Education Officer (Head Quarter), Secondary Education, Sirohi (Raj.)

6. District Education Officer (Head Quarter), Secondary Education, Jhalawar (Raj.)

----Respondents S.B. Civil Writ Petition No. 6787/2021

1. Munesh Kumar Meena S/o Shri Ram Singh, Aged About 47 Years, Resident Of Village Dimanpur, Bhavli District Karauli. (Raj.)

2. Sudhanshu Mishra Son Of Shri Pramod Kumar Mishra, Aged About 34 Years, Address- Govt. Sr. Secondary School, Dhamari Deeng, Bharatpur (Raj.)

3. Lalu Ram S/o Shri Kewaajee, Aged About 43 Years,

(22 of 26) [CW-6977/2021]

Resident Of Deengri, District -Udaipur. (Raj.)

4. Pushpa Choudhary W/o Shri Ashwani Kumar, Aged About 33 Years, Resident Of Village Ward No.19, Raisinghnagar, District Ganganagar. At Present Address Govt Upper Primary School, Mggs Pali, Weir District Bhartpur.(Raj.)

5. Hemlata Saini Daughter Of Shri Rampal Saini, Aged About 27 Years, Resident Of Dhondri, Sawai Madhopur (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Bharatpur (Raj.)

4. District Education Officer (Head Quarter), Secondary Education, Dholpur (Raj.)

5. District Education Officer (Head Quarter), Secondary Education, Barmer. (Raj.)

6. District Education Officer (Head Quarter), Secondary Education, Sawaimadhopur. (Raj.)

----Respondents S.B. Civil Writ Petition No. 6844/2021 Lokesh Saini S/o Rakesh Kumar Saini, Aged About 35 Years, R/o A-6, Adarsh Basti, Gali No. 3, Tonk Phatak, Jaipur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Bundi.

4. The District Education Officer (Headquarter), Secondary, Bharatpur.

----Respondents S.B. Civil Writ Petition No. 6853/2021

1. Daleep Kumar Swami Son Of Shri Amar Das Swami, Aged About 47 Years, Resident Of Pichakarae Tal, Churu, At

(23 of 26) [CW-6977/2021]

Present Posted As P.t.i. At Government Senior Secondary School Manpur, Mundawar, District Alwar (Raj.)

2. Om Prakash Poonia Son Of Shri Amar Singh Poonia, Aged About 49 Years, Resident Of Dhani Maljai, Churu, At Present Posted As P.t.i. At Government Upper Primary School Nangal Santoda, Mundawar, District Alwar (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Alwar (Raj.)

----Respondents S.B. Civil Writ Petition No. 6858/2021 Deshraj Meena S/o Mohar Singh Meena, Aged About 38 Years, R/o Village Bada Bujurg, Tehsil Mahwa, District Dausa, Rajasthan.

----Petitioner Versus

1. State of Rajasthan through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The District Education Officer (Headquarter), Secondary, Dholpur.

4. The District Education Officer (Headquarter), Secondary, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 6932/2021 Suraj Choudhary S/o Shri Hanuman Sahay Choudhary, Aged About 26 Years, Resident Of Village Sinwar Ward No. 16, Nadi Wali Dhani, Jaipur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary, Department Of Education, Government Of Rajasthan, Government Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Rajasthan, Bikaner.

(24 of 26) [CW-6977/2021]

3. The Joint Director, School Education, Jaipur Division, Jaipur (Raj.)

4. The Joint Director, School Education, Ajmer Division, Ajmer (Raj.)

5. District Education Officer, Secondary Education, Ajmer, Rajasthan.

6. District Education Officer, Secondary Education, Alwar, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 7081/2021 Lokesh Batki Son Of Shri Prem Chand Batki, Aged About 39 Years, Resident Of House No. 4-A-20, Talwandi, Kota (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Barmer (Raj.)

----Respondents S.B. Civil Writ Petition No. 7351/2021 Chandra Prakash Meena Son Of Shri Shambhu Lal Meena, Aged About 31 Years, Resident Of Village And Post Mayza, Tehisl Keshavrai Patan, District Bundi (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.).

2. Director, Secondary Education Rajasthan, Bikaner (Raj.)

3. District Education Officer (Head Quarter), Secondary Education, Barmer (Raj.)

4. District Education Officer (Head Quarter), Secondary Education, Bundi (Raj.)

----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini, Adv.

Ms. Komal Kumari Giri, Adv.

(25 of 26) [CW-6977/2021]

Mr. Mohit Pareek, Adv.

Mr. Dheeraj Singhal, Adv.

Mr. Tanveer Ahamad, Adv.

For Respondent(s) : Mr. S. Zakawat Ali, A.G.C.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

25/08/2021

1. These writ petitions have been preferred by the petitioners,

interalia lying challenge to the order of the allotment of District to

the petitioners.

2. Learned counsel for the petitioners submit that the issue

involved in the present writ petitions is squarely covered by the

judgment of this Court dated 16.10.2020, in bunch of writ

petitions led by Reena Vs. State of Raj. & Ors. (S.B. Civil Writ

Petitions No. 7617/2020).

3. Mr. S. Zakawat Ali, A.G.C. learned counsel for the

respondents does not dispute the aforesaid position of facts and

law.

4. The Jaipur Bench in its judgment in the case of Reena

(supra) has held thus:

"Keeping in view that the same principle would be applied to the present selections, this Court is satisfied that the directions issued by the Coordinate Bench, at Principal Seat, Jodhpur, as quoted in Para 35 of the judgment (supra), would have full application to all the candidates, who have appeared in the selection process and have been selected as Teacher Grade-II. This Court also notices that the case of the petitioners is identical to the case of those petitioners, who were before the Court in the case of Nirmal Jat (supra)."

(26 of 26) [CW-6977/2021]

5. Accordingly these writ petitions are disposed of in view of the

judgment passed by this Court in the matter of Reena (supra).

6. The petitioners shall be free to make a detailed

representation to the concerned authority in terms of the circular

dated 25.09.2020,30.09.2020 (if any) and any other circular if

prevailing presently. The representation be filed on or before

31.10.2021.

7. Till the petitioner' representations are decided as directed

hereby, interim order passed in the writ petitions shall continue.

8. All pending applications stand disposed of accordingly.

(INDERJEET SINGH),J

Jyoti/182-223

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