Ashok Kumar vs Rajasthan Board Of Muslim Waqf And ...
2021 Latest Caselaw 3925 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 6918/2018

                                    Ashok Kumar
                                                                                                          ----Petitioner
                                                                          Versus
                                    Rajasthan Board Of Muslim Waqf And Anr
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Gaurav Sharma Saraswat For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

19/08/2021

List this case on 27.09.2021 along with SBCWP No.

6919/2018.

Interim order to continue.

(SANJEEV PRAKASH SHARMA),J

Chhaya Awasthi/77

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