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Palika Market Association vs Nagar Nigam Ajmer (Old Name Nagar ...
2021 Latest Caselaw 3915 Raj/2

Citation : 2021 Latest Caselaw 3915 Raj/2
Judgement Date : 19 August, 2021

Rajasthan High Court
Palika Market Association vs Nagar Nigam Ajmer (Old Name Nagar ... on 19 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Second Appeal No. 147/2021

                                   Palika Market Association
                                                                                                     ----Appellant
                                                                      Versus
                                   Nagar Nigam Ajmer (Old Name Nagar Parishad Ajmer)
                                                                                                   ----Respondent

For Appellant(s) : Mr. Manak Chand Jain For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/08/2021

List this matter on 23.08.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /145

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