Citation : 2021 Latest Caselaw 3574 Raj/2
Judgement Date : 11 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Third Bail Application No.
11703/2021
Deepak S/o Ramesh Chand
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Praveen Kumar Jain For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
11/08/2021
List this matter on 18.08.2021.
(PANKAJ BHANDARI),J
ARTI SHARMA /41
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!