Sunil Chouhan vs Union Of India
2021 Latest Caselaw 13195 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 6700/2021

Sunil Chouhan

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. T.C. Gupta (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

27/08/2021

Office objections are ignored.

Registry is directed to list this matter before the appropriate Bench.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

58-msrathore/-

Powered by TCPDF (www.tcpdf.org)