Ratan Lal Khatik vs State Of Rajasthan
2021 Latest Caselaw 13194 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 413/2021

Ratan Lal Khatik

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

27/08/2021

None present for the appellant.

Four weeks' time is granted to remove the defects.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

63-msrathore/-

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