Petro Engineering And ... vs Jeevaram
2021 Latest Caselaw 13125 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2239/2018 Petro Engineering And Construction Private Ltd

----Appellant Versus Jeevaram

----Respondent

For Appellant(s) : Mr. Lalit Kumar. For Respondent(s) : Mr. C.S. Kotwani.

HON'BLE MR. JUSTICE ARUN BHANSALI Order 25/08/2021

An application has been filed by the appellant seeking

extension of the interim order, in view of the judgment of the

Hon'ble Supreme Court in the case of Asian Resurfacing of Road

Agency Pvt. Ltd. v. Central Bureau of Investigation : (2018) 16

SCC 299.

In view of the fact that the matter presently cannot be taken

up for hearing, list the appeal on 09.09.2021.

Interim order is extended till the next date.

The application stands disposed of accordingly.

(ARUN BHANSALI),J 94-pradeep/-

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