Narendra Kumar Taya vs Smt. Kaushalya
2021 Latest Caselaw 13120 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11110/2021

Narendra Kumar Taya

----Petitioner Versus Smt. Kaushalya

----Respondent

For Petitioner(s) : Mr. Narendra Thanvi For Respondent(s) : Mr. B.L. Choudhary

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

25/08/2021

Arguments heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 82-Ishan/-

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