Gram Panchayat Popawas vs State Of Rajasthan
2021 Latest Caselaw 13117 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 8128/2021

Gram Panchayat Popawas

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Ms. Rekha Borana, AAG Mr. Ankit Tater for Mr. Manoj Bhandari Mr. Pradeep Khichi for Mr. Vinay Kothari

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

25/08/2021

As per the office report, notice of respondent No.1 is awaited. Ms. Rekha Borana, AAG is directed to accept notice on behalf of the respondent No.1. Let copy of the writ petition be supplied to her during the course of day. Ms. Borana and counsel appearing for the other respondents are directed to complete their instructions by the next date of hearing.

List on 7th September, 2021.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

42-msrathore/-

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