Rajasthan High Court - Jodhpur
Jai Ambe Pvt. Industrial Training ... vs State Of Rajasthan on 25 August, 2021
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 11101/2021
1. Jai Ambe Pvt. Industrial Training Institute, Jai Sarang
Aashirwad Bhawan, Vikas Nagar, Ravinder Colony,
Nainwa, Bundi, Rajasthan Through President Sanjay
Kumar Nuwal S/o Ravidutt Nuwal, Aged About 51 Years,
Resident Of 2, New Colony, Bundi, Rajasthan.
2. New Mahalaxmi Private Industrial Training Institute, Kota
Road, Talera, The Talera, Bundi, Rajasthan Through
President Sanjay Kumar Nuwal S/o Ravidutt Nuwal, Aged
About 51 Years, Resident Of 2, New Colony, Bundi,
Rajasthan.
3. Shri Mahalaxmi Private Industrial Training Institute,
Railway Station Tihara, Bundi, Rajasthan Through
President Sanjay Kumar Nuwal S/o Ravidutt Nuwal, Aged
About 51 Years, Resident Of 2, New Colony, Bundi,
Rajasthan.
4. Shiva Private Industrial Training Institute, Plot No.1,2,3,
Panchsil Enclave, Kota Road, Lakheri, District Bundi,
Rajasthan Through President Satya Prakash Nuwal S/o
Ravidutt Nuwal, Aged About 56 Years, Resident Of 2, New
Colony, Bundi, Rajasthan.
5. Shri Maheshwari Private Industrial Training Institute,
Joravarpura Road, Gulabpura, The Hurda, District
Bhilwara, Rajasthan Through President Satya Prakash
Nuwal S/o Ravidutt Nuwal, Aged About 56 Years, Resident
Of 2, New Colony, Bundi, Rajasthan.
6. Maa Bhagwati Private Industrial Training Institute,
Gujarwara Mohalla, Jaipur Road, Kekri, District Ajmer,
Rajasthan Through President Urmila Nuwal W/o Satya
Prakash Nuwal, Aged About 51 Years, Resident Of 2, New
Colony, Bundi, Rajasthan.
7. Shri Shyam Private Industrial Training Institute, E-146,
Riico Industrial Area, Bhilwara, Rajasthan Through
President Urmila Nuwal W/o Satya Prakash Nuwal, Aged
About 51 Years, Resident Of 2, New Colony, Bundi,
Rajasthan.
8. Aarav Private Industrial Training Institute, Tankarda,
Chomu, Jaipur Through Secretary Kailash Sharma S/o
Rameshwar Sharma, Aged About 41 Years, Resident Of
(2 of 2) [CW-11101/2021]
125, Luv Kush Vihar, Asarpura Narayan Vihar, Mansarovar,
Jaipur, Rajasthan.
9. Mewar Private Industrial Training Institute, Katkar Nisar
Road, The Hindau City, Karkauli, Rajasthan Through
President Siyaram Meena S/o Ram Kishan Meena, Aged
About 49 Years, Resident Of Tehsil Hindona City, Kauroli,
Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Technical
Education, Government Of Rajasthan, Jaipur.
2. The Director (Training), Directorate Technical Education
Rajasthan, Jodhpur.
----Respondents
For Petitioner(s) : Mr. M.A. Siddiqui
For Respondent(s) : Mr. Kailash Choudhary
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
25/08/2021
Issue notice. Issue notice of stay application also.
Mr. Kailash Choudhary for Mr. Manish Vyas, AAG accepts
notice on behalf of all respondents.
Meanwhile, the respondents are restrained from insisting for
renewal of bank guarantee from the petitioner-institution and
further they are restrained from taking any coercive action against
the institution.
Connect with SBCWP Nos.13310/2020 and 12345/2020.
(MANOJ KUMAR GARG),J
79-Ishan/-
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