Manager / Principal, Saint Paul ... vs Mainuddin
2021 Latest Caselaw 13056 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1518/2019

Manager / Principal, Saint Paul Sen. Sec. School, Sirohi

----Appellant Versus Mainuddin

----Respondent

For Appellant(s) : Mr. Sharad Kothari For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

24/08/2021

At the request of learned counsel for the appellant,

list on 7th September, 2021.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

88-msrathore/-

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