Jagnandan Singh vs State
2021 Latest Caselaw 13019 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 10902/2021

Jagnandan Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Sunil Bishnoi For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

19/08/2021

Heard learned counsel for the petitioner.

Learned counsel for the petitioner seeks time to file copy of

order/judgment of acquittal in another case of NDPS Act in regard

accused-petitioner.

As requested, list the matter after one week.

(DEVENDRA KACHHAWAHA),J

200-Arvind/-

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