Bheem Sen @ Bheembux vs State Of Rajasthan
2021 Latest Caselaw 13011 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2141/2021

1. Bheem Sen @ Bheembux S/o Jaymal Ram, Aged About 48 Years, B/c Suthar, R/o Ward No.23 Naya Suratgarh, District Sri Ganganagar.

2. Rani W/o Bheem Sen, Aged About 45 Years, B/c Suthar, R/o Ward No.23 Naya Suratgarh, District Sri Ganganagar.

----Petitioners Versus

1. State Of Rajasthan, Through Chairman, Municipal Board Suratgarh, District Sri Ganganagar.

2. Executive Officer, Municipal Board Suratgarh, District Sri Ganganagar.

----Respondents

For Petitioner(s) : Mr. Suresh Kumar Maru

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/08/2021

Learned counsel for the petitioners wants to withdraw this

writ petition.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

11-mohit/-

Powered by TCPDF (www.tcpdf.org)