M/S. Larsen And Toubro Limited vs State Of Rajasthan
2021 Latest Caselaw 13004 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3452/2021

M/s. Larsen And Toubro Limited

----Petitioner Versus State Of Rajasthan

----Respondent

For Respondent(s) : Ms. Akshiti Singhvi for Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/08/2021

List on 04.09.2021.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

32-mohit/-

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