Aasin Khan @ Aasin Mohammad vs State Of Rajasthan
2021 Latest Caselaw 12891 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 253/2021

Aasin Khan @ Aasin Mohammad

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : None present For Respondent(s) : Mohd. Javed Gouri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/08/2021

As per the office report, extra set has not been filed,

therefore, notice could not be issued to respondent No.2.

Last opportunity is granted to the learned counsel for the

appellant to file extra set within one week. On filing of the same,

let notice be issued to the respondent No.2, returnable within a

period of two weeks, thereafter.

(VIJAY BISHNOI),J

117-mohit/-

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