Jitendra Jaju vs State Of Rajasthan
2021 Latest Caselaw 12887 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10235/2021

Jitendra Jaju S/o Shri Harnarayan Jaju, Aged About 41 Years, By Caste Jaju, Resident Of Ladnu Ki Haveli, Juni Bagar Chowk, Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary, Education Department, Government Of Rajasthan, Jaipur.

2. The District Collector, Jodhpur.

3. The District Education Officer, Jodhpur.

4. The Principal, Ramanujkot Temple, Fatehsagar, Jodhpur.

                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Mr. Surendra Singh Choudhary
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/08/2021

Learned counsel for the petitioner has submitted that this

writ petition has rendered infructuous.

Accordingly, this writ petition is dismissed as having become

infructuous.

(VIJAY BISHNOI),J

30-mohit/-

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