Bhagwan Das vs State Of Rajasthan
2021 Latest Caselaw 12747 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10960/2020

Bhagwan Das

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 10133/2020

For Petitioner(s) : Mr. Surendra Thanvi For Respondent(s) : Mr. Rakesh Matoria

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/08/2021

List on 02.09.2021.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

145-146 mohit/-

Powered by TCPDF (www.tcpdf.org)