Prakash Mehta vs Umesh Chandra Gupta
2021 Latest Caselaw 12744 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10009/2019

Prakash Mehta

----Petitioner Versus Umesh Chandra Gupta

----Respondent

For Petitioner(s) : Mr. Achala Ram For Respondent(s) : Mr. Mohit Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/08/2021

List on 02.09.2021.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

134-mohit/-

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