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Om Prakash vs State
2021 Latest Caselaw 12696 Raj

Citation : 2021 Latest Caselaw 12696 Raj
Judgement Date : 12 August, 2021

Rajasthan High Court - Jodhpur
Om Prakash vs State on 12 August, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4334/2018

Om Prakash S/o Sh. Guna Ram, Aged About 50 Years, B/c Meghwal , Village Lamba, Tehsil Bilara, Distt. Jodhpur

----Petitioner Versus

1. State, Through PP

2. Inspector General Of Police, Jodhpur Range, Jodhpur

3. Commissioner Of Jodhpur, Police Commissionerate, Jodhpur

4. Sho Of Banar P.s., Jodhpur

----Respondents

For Petitioner(s) : Mr. Tanay Jain For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

12/08/2021

As stated by learned counsel Shri Jain, the misc. petition is

dismissed as having rendered infructuous.

(SANDEEP MEHTA),J 29-Sudhir Asopa/-

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