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M/S. N.C. Dhojak Construction ... vs State Of Rajasthan
2021 Latest Caselaw 12668 Raj

Citation : 2021 Latest Caselaw 12668 Raj
Judgement Date : 12 August, 2021

Rajasthan High Court - Jodhpur
M/S. N.C. Dhojak Construction ... vs State Of Rajasthan on 12 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10606/2021

M/s. N.c. Dhojak Construction Company & Anr.

----Petitioners Versus State Of Rajasthan & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Rajesh Rawal
                                   For Respondent(s)        :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/08/2021

Issue notice. Issue notice of stay petition as well,

returnable on 4th September, 2021.

(VIJAY BISHNOI),J

80-msrathore/-

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