Prem Singh vs State Of Rajasthan
2021 Latest Caselaw 12627 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6111/2021

1. Prem Singh S/o Badan Singh, Aged About 66 Years, By Caste Rao

2. Takhat Singh S/o Vijay Singh, Aged About 80 Years, By Caste Rao

3. Surendra Singh S/o Sawai Singh, Aged About 52 Years, By Caste Rao

4. Jagdish Singh S/o Sawai Singh, Aged About 40 Years, By Caste Rao

5. Pratap Singh S/o Vijay Singh, Aged About 75 Years, By Caste Rao

6. Ramesh Singh S/o Kishan Singh, Aged About 40 Years, By Caste Rao

7. Babu Ram @ Babar Ram S/o Bhaga Ram, Aged About 55 Years, By Caste Rebari

8. Sambhu Singh S/o Hari Singh, Aged About 44 Years, By Caste Rao

9. Narayan Singh S/o Hari Singh, Aged About 42 Years, By Caste Rao

10. Bhagawat Singh S/o Badan Singh, Aged About 65 Years, By Caste Rao

11. Manohar Singh S/o Aanar Singh, Aged About 65 Years, By Caste Rao

12. Sharwan Singh S/o Bhur Singh, Aged About 45 Years, By Caste Rao

13. Basant Kanwar W/o Ratan Singh, Aged About 80 Years, By Caste Rao, All Resident Of Nadana Bhatan, Tehsil Rani, District Pali (Rajasthan).

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, Home Department, Jaipur.

2. The State Of Rajasthan, Through Secretary, Revenue Department, Jaipur.

3. The District Collector, Pali.

4. The Tehsildar Rani, District Pali.

(2 of 2) [CW-6111/2021]

5. Gram Panchayat Nadana Bhatan, Through Sarpanch, Tehsil Rani, District Pali.

----Respondents

For Petitioner(s) : Mr. B.L. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/08/2021

Learned counsel for the petitioners wants to

withdraw this writ petition with liberty to the petitioners

to avail appropriate remedy available to them under the

law.

Accordingly, this writ petition is dismissed as

withdrawn with the liberty as prayed for.

(VIJAY BISHNOI),J

61-msrathore/-

Powered by TCPDF (www.tcpdf.org)