Madan Lal And Ors vs Paramjeet Kaur And Ors
2021 Latest Caselaw 12616 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 158/2015

Madan Lal And Ors.

----Appellant Versus Paramjeet Kaur And Ors.

----Respondent

For Appellant(s) : Mr. Vineet Dave For Respondent Nos. : Mr. Prashant Sharma 1&2

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/08/2021

At the request of the learned counsel for the appellants, list

this matter after two weeks.

(VIJAY BISHNOI),J

1-mohit/-

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