Yashpal Singh @ Rana vs State Of Raj
2021 Latest Caselaw 12613 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 4/2001

Yashpal Singh @ Rana

----Appellant Versus State Of Raj

----Respondent Connected With S.B. Criminal Appeal No. 969/2001 Balvinder Singh And Ors

----Appellant Versus State

----Respondent

For Appellant(s) : Mr Pritam Joshi For Respondent(s) : Mr Anees Bhurat Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

11/08/2021

The application filed by the appellant shall be considered at

the time of hearing.

List this matter for hearing in fourth week of September

2021, as prayed.

(GOVERDHAN BARDHAR),J

7-8 MMA/-

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