Shishu Pal Singh vs State
2021 Latest Caselaw 12610 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 822/2017

Shishu Pal Singh

----Appellant Versus State

----Respondent

For Appellant(s) : Mr Vinod Sharma through VC For Respondent(s) : Mr Anees Bhurat Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

11/08/2021

This case has come up for orders on application IA

No.01/2019.

For the reasons stated in the application, list this matter on

09.09.2021.

The application is disposed of accordingly.

(GOVERDHAN BARDHAR),J

13-MMA/-

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