Smt. Gurmel Kaur @ Mer Kaur vs Mahendra Singh
2021 Latest Caselaw 12600 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10344/2021

Smt. Gurmel Kaur @ Mer Kaur

----Petitioner Versus Mahendra Singh

----Respondent

For Petitioner(s) : Mr. M.S. Soni For Respondent(s) : Mr. Pankaj Gupta

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/08/2021

Learned counsel Mr. Pankaj Gupta puts in appearance on

behalf of the respondent No.1 as caveator. Copy of the writ

petition be supplied to him. He prays some time to complete his

instructions.

Time prayed for is allowed.

List on 21.08.2021.

(VIJAY BISHNOI),J

75-mohit/-

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