Purakha Ram vs State Of Rajasthan
2021 Latest Caselaw 12589 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10678/2021

Purakha Ram .

----Petitioner Versus State of Raj. & Ors.

----Respondents

For Petitioner(s) : Mr. Kailash Choudhary For Respondent(s) :

JUSTICE DINESH MEHTA

Judgment

11/08/2021 List this case tomorrow, i.e., on 12.8.2021, as prayed.

(DINESH MEHTA),J

375-CPGoyal/-

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