Agarwal College Merta City vs State Of Rajasthan
2021 Latest Caselaw 12531 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10233/2021

Agarwal College Merta City

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kuldeep Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/08/2021

Issue notice to the respondent Nos. 2 and 3. Notices are

made returnable on 16.08.2021.

Learned counsel for the petitioner is at liberty to supply a

copy of the writ petition to the counsel, who usually appears on

behalf of the respondent Nos. 2 and 3.

(VIJAY BISHNOI),J

49-mohit/-

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