Smt. Choti Devi vs The United India Insurance ...
2021 Latest Caselaw 12530 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2070/2019

Smt. Choti Devi

----Appellant Versus The United India Insurance Company Limited

----Respondent

For Appellant(s) : Mr Subham Modi on behalf of Mr Dhanesh Saraswat For Respondent(s) : Mr Jagdish Vyas

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

10/08/2021

The case has come up for orders on application IA

No.01/2021.

For the reasons stated in the application, the application IA

No.01/2021 is allowed and the name of deceased appellant Smt

Choti Devi, whose legal representatives are already on record as

appellants No.2 to 4, be struck off from array of appellants.

The amended cause title annexed with the application IA

No.01/2021 be taken on record.

(GOVERDHAN BARDHAR),J

12-MMA/-

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