Panchan Bohra Pratapgarh vs M/S Jagdish Petrol Pump, ...
2021 Latest Caselaw 12528 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Misc. Application No. 21/2020

Panchan Bohra Pratapgarh

----Petitioner Versus M/s Jagdish Petrol Pump, Pratapgarh

----Respondent

For Petitioner(s) : Mr Shubham Modi on behalf of Mr Dhanesh Saraswat For Respondent(s) : Mr Rakesh Chotia on behalf of Dr Sachin Acharya

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

10/08/2021

Seven days' time is granted to file fresh PF and notices for

the unserved respondents.

On filing the same, Office is directed to issue the notices

returnable on 05.09.2021.

Till next date, the interim order shall continue.

(GOVERDHAN BARDHAR),J

14-MMA/-

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