Heera Devi Tiwari vs Municipal Board, Nokha And Ors
2021 Latest Caselaw 12527 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8286/2016

Heera Devi Tiwari

----Petitioner Versus Municipal Board, Nokha And Ors

----Respondent

For Petitioner(s) : Mr. Pritam Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/08/2021

The application (IA No. 01/2020) preferred on behalf of the

petitioner for early listing is considered and disposed of.

Let this writ petition be listed on 03.09.2021.

(VIJAY BISHNOI),J

79-mohit/-

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