Narayan vs State Of Rajasthan
2021 Latest Caselaw 12523 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7319/2021

Narayan S/o Shri Mool Chand, Aged About 55 Years, R/o Subhashnagar, Malan, Subhashnagar, Bhilwara.

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : None present. For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

10/08/2021

The accused-petitioner Narayan S/o Shri Mool Chand was

arrested and has been granted regular bail. Thus, the instant

application for pre-arrest bail has been rendered infructuous and

is dismissed as such.

(SANDEEP MEHTA),J 179-Sudhir Asopa/-

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