Homa @ Homli @ Suman vs State Of Rajasthan
2021 Latest Caselaw 12521 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 514/2021

Homa @ Homli @ Suman

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Bhagat Dadhich For Respondent(s) : Mr Anees Bhurat, Public Prosecutor Mr Prakash Panwar, Addl. GA

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

10/08/2021

Learned Public Prosecutor seeks time to procure report of the

Probation Officer and criminal antecedents of the petitioner.

List after 10 days, as prayed.

(GOVERDHAN BARDHAR),J

6-MMA/-

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