Madhulal vs Kalulal Kharol
2021 Latest Caselaw 12520 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 562/2021

Madhulal

----Petitioner Versus Kalulal Kharol

----Respondent

For Petitioner(s) : Mr G.J. Gupta For Respondent(s) : -

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

10/08/2021

Heard learned counsel for the petitioner on application filed

under Section 5 of the Limitation Act.

For the reasons stated in the application, delay of 654 days

in filing the Revision petition is condoned.

Office to proceed further.

(GOVERDHAN BARDHAR),J

8-MMA/-

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