Sahil vs State Of Rajasthan
2021 Latest Caselaw 12519 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 557/2021

Sahil

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr V.K. Bhadu For Respondent(s) : Mr Anees Bhurat Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

10/08/2021

Learned counsel for the petitioner submits that he has filed

the amended cause title.

Office to check and list the case after 10 days.

(GOVERDHAN BARDHAR),J

7-MMA/-

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