Urban Improvement Trust, Bikaner vs State Of Rajasthan
2021 Latest Caselaw 12333 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4871/2021

Urban Improvement Trust, Bikaner

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Rajeev Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/08/2021

The application (01/21) seeking dispensing with the

certified copy of the order dated 3.6.2014 is considered

and allowed. The production of certified copy of the order

dated 3.6.2014 is dispensed with.

Office to proceed.

(VIJAY BISHNOI),J

186-msrathore/-

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