Mandeep Singh vs State Of Rajasthan
2021 Latest Caselaw 12291 Raj

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                         JODHPUR
                                                   S.B. Criminal Misc(Pet.) No. 862/2021

                                   Mandeep Singh S/o Mahendra Singh, Aged About 33 Years, By
                                   Caste Kamboj Sikh, R/o Chak 7 Jb, Jaitsar, Tehsil Srivijaynagar,
                                   District Sriganganagar.
                                                                                                      ----Petitioner
                                                                      Versus
                                   1.      State Of Rajasthan, Through P.p.
                                   2.      Satnam Kaur W/o Mandeep Singh D/o Arjun Singh, Aged
                                           About 29 Years, By Caste Kamboj Sikh, R/o Basanti
                                           Chowk,      Setiya       Farm,         Hardeep          Singh    Colony,
                                           Sriganganagar.
                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Dr. RDSS Kharlia
                                   For Respondent(s)        :     Mr. Mukesh Trivedi, PP



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                       Order

                                   05/08/2021

                                        In wake of second surge in the COVID-19 cases, abundant

                                   caution is being maintained, while hearing the matters in Court,

                                   for the safety of all concerned.

                                        Arguments heard and concluded.

                                        Judgment reserved.

                                                                (DR. PUSHPENDRA SINGH BHATI),J.

90-nirmala/-

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