Ganpat Lal vs State Of Rajasthan
2021 Latest Caselaw 12288 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 9238/2021

Ganpat Lal S/o Lakhan Singh @ Lakhan, Aged About 22 Years, Birathiya Khurd, Police Station Raipur, Dist. Pali (Raj.). (Lodged In District Jail, Pali).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. A.D. Ujjwal For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/08/2021

After attempting to argue the matter on merits for

quite some time, learned counsel for the petitioner does

not want to press this second bail application.

Hence, this second bail application is dismissed as

not pressed.

(VIJAY BISHNOI),J

ms rathore

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